Parbati Ganguli And Ors vs M/S. Bhasdeep Infrastructure ...
2026 Latest Caselaw 889 Cal/2

Calcutta High Court

Parbati Ganguli And Ors vs M/S. Bhasdeep Infrastructure ... on 12 February, 2026

OD-21
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  CS/277/2013

                   PARBATI GANGULI AND ORS.
                              VS
   M/S. BHASDEEP INFRASTRUCTURE DEVELOPMENT LTD AND ORS.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026.

Appearance:

Mr. Arunima Lala, Adv.

Mr. Diptomoy Talukder, Adv.

Mr. Prabir Banerjee, Adv.

...for the plaintiff

Mr. Sarosij Dasgupta, Adv.

Mr. Aurin Chakraborty, Adv.

Mr. Ashish Kr. Karmakar, Adv. ...for the defendant Nos. 1, 2c, 2d and 3

The Court:- The Learned Advocate representing the plaintiff

submitted PW-2 to have been sick with viral fever to the intensity that she

may get hospitalized during the course of the day and therefore, seeks for

further time.

Next date be fixed on 5th March, 2026 for examination of PW-2 as

last chance, failing which the examination-in-chief of PW-2 will be treated as

closed.

(ANANYA BANDYOPADHYAY, J.)

DB