Citation : 2026 Latest Caselaw 879 Cal/2
Judgement Date : 12 February, 2026
OD-40
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/138/2008
PATTON INTERNATIONAL LTD.
VS
PATTON ELECTRONICS (I) PVT. LTD
BEFORE :
HON'BLE JUSTICE ANANYA BANDYOPADHYAY
DATED: 12TH February, 2026.
The Court:- None appeared to represent either of the parties.
Let this matter be adjourned for the day.
(ANANYA BANDYOPADHYAY, J.)
JM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!