Subhash Projects And Marketing Limited vs Bajaj Allianz General Insurance ...
2026 Latest Caselaw 878 Cal/2

Calcutta High Court

Subhash Projects And Marketing Limited vs Bajaj Allianz General Insurance ... on 12 February, 2026

ORDER SHEET                                                         OD- 29


                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                  CS/107/2008

               SUBHASH PROJECTS AND MARKETING LIMITED
                                   VS
           BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED



     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026.

Appearance:

Mr. Sayantan Bose, Adv.

Ms. Priyanka Gope, Adv.

...For the Plaintiff

The Court:- The Learned Advocate on Record representing the plaintiff

submits to have lost contact with the same and seeks time to resume further

interaction.

Next date be fixed on 24th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM