Citation : 2026 Latest Caselaw 868 Cal/2
Judgement Date : 12 February, 2026
ORDER SHEET OD- 27
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/83/2008
IA NO: GA/7/2012(Old No: GA/1747/2012),
GA/8/2014(Old No: GA/78/2014)
AJOY AGARWAL
VS
VIJAY KUMAR AGARWAL & ORS.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 12th February, 2026.
Appearance:
Mr. Manik Das, Adv.
...For the Plaintiff
The Court:- The Learned Advocate representing the plaintiff is present.
None appeared to represent the defendants.
The Learned Advocate representing the plaintiff is to serve notice upon the
respective defendants and file an affidavit of service to that effect.
Next date be fixed on 24th March, 2026.
(ANANYA BANDYOPADHYAY, J.)
JM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!