Dulal Kanti Chowdhury vs Niyaz Ahmed & Ors
2026 Latest Caselaw 865 Cal/2

Citation : 2026 Latest Caselaw 865 Cal/2
Judgement Date : 12 February, 2026

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Calcutta High Court

Dulal Kanti Chowdhury vs Niyaz Ahmed & Ors on 12 February, 2026

     OD-41

                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                               CS/141/2008

                        DULAL KANTI CHOWDHURY
                                  VS
                          NIYAZ AHMED & ORS.


     BEFORE :
     HON'BLE JUSTICE ANANYA BANDYOPADHYAY

DATED: 12TH February, 2026.

The Court:- None appeared to represent either of the parties.

Let this matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

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