India Mart Inter Mesh Limited vs Open Ai Inc. And Ors
2026 Latest Caselaw 858 Cal/2

Calcutta High Court

India Mart Inter Mesh Limited vs Open Ai Inc. And Ors on 12 February, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-6

                         IN THE HIGH COURT AT CALCUTTA
                                     ORIGINAL SIDE
                         (Intellectual Property Rights Division)

                                IA NO. GA-COM/1/2025
                                  In IP-COM/57/2025

                          INDIA MART INTER MESH LIMITED
                                         Vs
                               OPEN AI INC. AND ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th February, 2026 Appearance:

Mr. S. N. Mookherjee, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Rudraman Bhattacharyya, Sr. Adv.

Mr. S. K. Bajoria, Adv. Mr. Sourojit Dasgupta, Adv. Mr. Siddharth Banerjee, Adv. Mr. Dhruv Chaddha, Adv. ...for the plaintiff/petitioner

Mr. Sudipto Sarkar, Sr. Adv. Mr. Ratnanko Banerji, Sr. Adv.

Mr. Sanjeev Kapoor, Adv. Mr. Shounak Mitra, Adv. Mr. Nirupam Lodha, Adv. Mr. Madhav Khosla, Adv. Ms. Vaibhavi Pandey, Adv. Mr. Aman Khemka, Adv.

Mr. Hardik Malik, Adv. ...for the defendant

The Court:- Affidavits of Service filed by both the parties be kept with the

records.

Heard the petitioner.

Let this matter appear on 16 February, 2026 at 12:00 P.M.

(RAVI KRISHAN KAPUR, J.) S.Bag