Ashok Ramniklal Mansata vs Chandrakant Girdhardas Mansata And Ors
2026 Latest Caselaw 823 Cal/2

Calcutta High Court

Ashok Ramniklal Mansata vs Chandrakant Girdhardas Mansata And Ors on 11 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-21-23,26
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                           IA NO. GA/3/2024
                            In CS/212/2019

                     ASHOK RAMNIKLAL MANSATA
                                Vs
              CHANDRAKANT GIRDHARDAS MANSATA AND ORS

                            IA NO. GA/4/2024
                             In CS/212/2019

                     ASHOK RAMNIKLAL MANSATA
                                Vs
              CHANDRAKANT GIRDHARDAS MANSATA AND ORS

                            IA NO. GA/5/2024
                             In CS/212/2019

                     ASHOK RAMNIKLAL MANSATA
                                Vs
              CHANDRAKANT GIRDHARDAS MANSATA AND ORS

                           IA NO. GA/6/2024
                            In CS/212/2019

                     ASHOK RAMNIKLAL MANSATA
                                Vs
              CHANDRAKANT GIRDHARDAS MANSATA AND ORS


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 11th February, 2026.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Ayan Dutta, Adv.

Mr. A. Kundu, Adv.

Ms. A. Sarkar, Adv.

...for the petitioner

Mr. Debnath Ghosh, Sr. Adv.

Mr. B. Mukherjee, Adv. Mr. A. Chaudhury, Adv. ...for the defendants.

The Court:- Hearing is concluded.

Accordingly, GA 5 of 2024 is reserved for passing order.

Notes of argument filed on behalf of Plaintiff-Petitioner be kept in record.

(SUGATO MAJUMDAR, J.) S.Seal