Plg Power Ltd vs Oto Automation S.R.L
2026 Latest Caselaw 797 Cal/2

Calcutta High Court

Plg Power Ltd vs Oto Automation S.R.L on 11 February, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-15 & 16

                        IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                              (Original Jurisdiction)

                                IA NO. CA/14/2024
                                  In CP/271/2012

                              IN THE MATTER OF :
                                PLG POWER LTD
                                     -AND-
                             OTO AUTOMATION S.R.L

                                IA NO. CA/15/2025
                                  In CP/271/2012

                            IN THE MATTER OF :
                              PLG POWER LTD
                                   -AND-
                   MNE COMPONENTS INDIA PRIVATE LIMITED
                                    -VS-
                     THE OFFICIAL LIQUIDATOR AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th February, 2026 Appearance:

Mr. Sakya Sen, Sr. Adv.

Mr. Debrup Bhattacharjee, Adv.

Mr. S. S. Biswas, Adv.

Mr. Rahul Singh, Adv.

Mr. Ranojit Chowdhury, Adv.

...for the Official Liquidator

Mr. Pankaj Kumar Mukherjee, Adv.

..for PNB

Mr. Ranojit Chowdhury, Adv.

...for the Official Liquidator

The Court:- The Official Liquidator is directed to file a Status Report in

respect of the company (in liquidation).

It is submitted on behalf of the Official Liquidator that there are fixed

assets of the company (in liquidation) which are yet to be sold.

In view of the above, the Official Liquidator is directed to file a Status

Report by 18 February, 2026.

Let these matters appear on 19 February, 2026.

(RAVI KRISHAN KAPUR, J.) S.Bag