Farhat Shiekh And And Anr vs Sanjida Zaki And Ors
2026 Latest Caselaw 662 Cal/2

Calcutta High Court

Farhat Shiekh And And Anr vs Sanjida Zaki And Ors on 9 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-37-39
                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                         IA NO. GA/4/2022
                          In CS/169/2020

                   FARHAT SHIEKH AND AND ANR
                               Vs
                      SANJIDA ZAKI AND ORS

                          IA NO. GA/5/2023
                           In CS/169/2020

                   FARHAT SHIEKH AND AND ANR
                               Vs
                      SANJIDA ZAKI AND ORS

                        IA NO. GA/6/2024
                         In CS/169/2020
                   FARHAT SHIEKH AND AND ANR
                               Vs
                      SANJIDA ZAKI AND ORS



  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 9th February, 2026.

Appearance:

Mr. Ajoy Krishna Chatterjee, Adv.

Mr. Mohit Gupta, Adv.

Mr. S.K. Chatterjee, Adv. Mr. A.P. Agarwalla, Adv.

Ms. S. Das, Adv.

...for the plaintiff

Mr. Rohit Mukherjee, Adv. Ms. S. Bhattacharya, Adv.

Ms. Megha Das, Adv.

...for the defendant nos. 1,2 & 3.

Mr. Nirmalya Dasgupta, Adv. Mr. Jitendra Patnaik, Adv. ...for the defendant no. 4

The Court:- Heard Mr. Chatterjee, the learned Senior Counsel for the

Plaintiff in GA/6/2024 in part.

Fix 23rd February, 2026 for further hearing of GA/6/2024 along with

other applications.

(SUGATO MAJUMDAR, J.) S.Seal