Ashim Guha Thakurta & Ors vs Benoy Kumar Chatterjee & Ors
2026 Latest Caselaw 633 Cal/2

Calcutta High Court

Ashim Guha Thakurta & Ors vs Benoy Kumar Chatterjee & Ors on 6 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-1 to 3
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                 IA NO. GA/168/2018 (Old No: GA/1481/2018)
                              In CS/943/1982
                       ASHIM GUHA THAKURTA & ORS.
                                    Vs
                     BENOY KUMAR CHATTERJEE & ORS.

                            IA NO. GA/185/2023
                              In CS/943/1982
                       ASHIM GUHA THAKURTA & ORS.
                                    Vs
                    BENOY KUMAR CHATTERJEE AND ORS.

                            IA NO. GA/186/2024
                              In CS/943/1982
                       ASHIM GUHA THAKURTA & ORS.
                                    Vs
                    BENOY KUMAR CHATTERJEE AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th February, 2026.

Appearance:

Mr. Chayan Gupta, Adv. Mr.Pourush Bandyopadhyay, Adv.

Mr. Rajesh Upadhyay, Adv. Ms. Surabita Biswas, Adv.

..for the applicant.

Mr. Amar Nath. Ganguly, Adv.

Mr. Indrajit Sarkar, Adv. ...for Joint Administrators

The Court:-

IA NO. GA/168/2018 (Old No: GA/1481/2018)

Mr. Gupta, the Learned Counsel for the petitioner craves leave to

withdraw the application with liberty to file it afresh.

Leave is granted.

IA NO. GA/168/2018 (Old No: GA/1481/2018) is deemed to be dismissed

as withdrawn. Liberty is given to file it afresh.

IA NO. GA/185/2023 & IA NO. GA/186/2024

Report of the Joint-Administrators are filed today. Let the same be kept in

record.

Since execution of the deed and registration of the same is complete, both

IA NO. GA/185/2023 & IA NO. GA/186/2024 stand disposed of.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)