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Anirudh Chamria (Dec.) And Amit ... vs Neeraj Khanna
2026 Latest Caselaw 521 Cal/2

Citation : 2026 Latest Caselaw 521 Cal/2
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Anirudh Chamria (Dec.) And Amit ... vs Neeraj Khanna on 4 February, 2026

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-4
Wt5


                       IN THE HIGH COURT AT CALCUTTA
                      Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE

                             PLA/88/2021
    IA NO: GA/1/2021, GA/3/2021, GA/4/2022, GA/5/2022, GA/6/2022,
 GA/7/2023, GA/8/2023, GA/9/2024, GA/10/2025, GA/11/2025, GA/12/2026
                          IN THE GOODS OF:
                       ANIRUDH CHAMRIA (DEC.)

                              CC/11/2023
                           IN THE GOODS OF:
               ANIRUDH CHAMRIA (DEC.) AND AMIT DHANDHANIA
                                  VS
                            NEERAJ KHANNA
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th February, 2026 Appearance:

Mr. Ratnanko Banerjee, Sr. Adv. Mr. Sarvapriya Mukherjee, Adv. Mr. Souradeep Banerjee, Adv. Mr. Shaunak Mukherjee, Adv. Mr. Shoham Sanyal, Adv.

Mr. Subhamoy Patra, Adv.

...for the petitioner.

Mr. Aniruddha Mitra, Sr. Adv. Mr. Shilon Sengupta, Adv.

Ms. Usha Doshi, Adv.

...for the Caveator Umesh Chamria.

Mr. Utpal Kr. Bose, Sr. Adv. Mr. Rishad Medora, Adv.

Mr. Pushan Majumdar, Adv. Mr. Saptarshi Biswas, Adv. Mrs. Priyanka Mitra, Adv. ...for the Caveator Neeraj Khanna.

The Court: Time to file Written Notes of Arguments on behalf of the parties

stands extended till the returnable date.

In view of the prayer made by Mr. Banerjee, Senior Advocate, let this matter

appear on 26 February, 2026.

(RAVI KRISHAN KAPUR, J.)

spal

 
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