Citation : 2026 Latest Caselaw 431 Cal/2
Judgement Date : 3 February, 2026
1
OD - 2 to 5
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/96/2024
STATE OF WEST BENGAL THROUGH THE
PRINCIPAL SECRETARY, REVENUE DEPARTMENT
VS
DALGREEN AGRO PVT LTD
APO/114/2023
INDORAMA INDIA PRIVATE LIMITED
VS
COLLECTOR OF STAMP REVENUE, KOLKATA
APO/26/2025
IA NO: GA/1/2025
DALGREEN AGRO PRIVATE LIMITED
VS
STATE OF WEST BENGAL AND ORS
APOT/86/2025
IA NO: GA/1/2025
COLLECTOR OF STAMP REVENUE KOLKATA
VS
INDORAMA INDIA PRIVATE LIMITED
BEFORE:
HON'BLE JUSTICE RAJASEKHAR MANTHA
HON'BLE JUSTICE AJAY KUMAR GUPTA
Date : 3rd February, 2026.
Appearance :
Mr. Abhijit Chatterjee, Sr. Adv.
Mr. Soumya Majumder, Sr.Adv.
Mr. Agnibesh Sengupta, Adv.
Ms. Rusha Saha, Adv.
Mr. Soham Sen, Adv.
...for the appellant
in APO/114/2023 and
respondent in
APOT/86/2025
Mr. Kishore Datta, ld. Adv. Gen. Mr. Ayan Banerjee, Adv.
Mr. Debangsu Dinda, Adv.
Mr. Ajeyo Chowdhury, Adv.
...for the State
Mr. Rupak Ghosh, Adv.
Mr. Pranit Bag, Adv.
Mr. Aniket Agarwal, Adv Mr. Anirudh Goyel, Adv.. ...for appellant in APO/26/2025 and respondent in APOT/86/2025
The Court : Having heard Mr. Abhijit Chatterjee, learned senior counsel for the
appellant and Mr. Advocate General for the State, let these matters stand adjourned and
be listed for further hearing on March 9, 2026.
(RAJASEKHAR MANTHA, J.)
(AJAY KUMAR GUPTA, J.)
sd/
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