Dipankar More vs Kakoli Daw And Ors
2026 Latest Caselaw 1544 Cal/2

Calcutta High Court

Dipankar More vs Kakoli Daw And Ors on 27 February, 2026

OD- 24

                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Contempt)
                                ORIGINAL SIDE

                                 CC/53/2013
                              IA NO: GA/1/2014
                     (Old No:GA/3870/2014), GA/2/2022

                             DIPANKAR MORE
                                   VS
                           KAKOLI DAW AND ORS.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 27th February, 2026 Appearance:

Mr. Dipankar More ... appearing in person

Mr. Amit Kr. Pan, Adv.

... for the contemnor no. 1

Mr. Sounak Bhattacharyya, Adv.

Mrs. Priti Jain, Adv.

... for the contemnor nos. 2 &3

The Court:- The report filed by the Registrar, Original Side, dated 26 th

February, 2026 stating the service of notice upon the contemnor nos. 1, 2

and 3 be kept on record. The Learned Advocate, Mr. Amit Kumar Pan,

representing the alleged contemnor no. 1 submitted to have been engaged by

the alleged contemnor no. 1 to represent her in the instant application and

undertakes to file the Vakalatnama to represent the alleged contemnor no. 1

prior to the next date of hearing.

The Learned Advocate, Mr. Sounak Bhattacharya, representing the

alleged contemnor nos. 2 and 3 submitted to have been engaged by the

alleged contemnor nos. 2 and 3 to represent them in the instant application

and undertakes to file the Vakalatnama to represent the alleged contemnor

nos. 2 and 3 prior to the next date of hearing.

Next date be fixed on 13th March, 2026.

The personal appearances of Mrs. Kakoli Das (contemnor no. 1), Mr.

Nandu Prasad Arya (contemnor no. 2) and Mr. Siya Saran Arya (contemnor

no. 3) are noted and dispensed with.

(ANANYA BANDYOPADHYAY, J.)

DB