Sanjib Saha And Anr vs Sri Ananta Mohan Singh And Ors
2026 Latest Caselaw 1542 Cal/2

Calcutta High Court

Sanjib Saha And Anr vs Sri Ananta Mohan Singh And Ors on 27 February, 2026

OD-5

                       IN THE HIGH COURT AT CALCUTTA
                    ORIDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                   CC/10/2026

                            SANJIB SAHA AND ANR.
                                     VS
                      SRI ANANTA MOHAN SINGH AND ORS.


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 27th February, 2026.
                                                                         APPEARANCE:
                                                   Mr. Sourav Kumar Mukherjee, Adv.
                                                                  Ms. Sahana Pal, Adv.
                                                 ...for plaintiffs/applicants/petitioners.

                                                               Mr. Rohit Banerjee, Adv.
                                                               Ms. Kanchan Jaju, Adv.
                                                       Mr. Sudarshan Kr. Agarwal, Adv.
                                                          Ms. Anushka Chatterjee, Adv.
                                                                   ...for the respondent

1. Let this matter appear on 20th March, 2026.

2. The affidavit may be filed by the contemnors in the meantime.

(BISWAROOP CHOWDHURY, J.)

gb.