Rajan Poddar vs Greentech It City Pvt. Ltd
2026 Latest Caselaw 1517 Cal/2

Calcutta High Court

Rajan Poddar vs Greentech It City Pvt. Ltd on 27 February, 2026

OD- 3
                                 ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   EC/54/2024
                                IA NO:GA/2/2026

                              RAJAN PODDAR
                                    VS
                         GREENTECH IT CITY PVT. LTD.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 27th February, 2026 Appearance:

Mr. Mohit Gupta, Adv.

Mr. A.P. Agarwalla, Adv.

Mr. Jit Ray, Adv.

...for the decree-holder

Mr. Ratul Das, Adv.

Mr. Kamran Hussain, Adv.

Mr. Anand Dwivedi, Adv.

Mr. Sumit Biswas, Adv.

...for the judgment debtor

The Court:- The report submitted by the Registrar, Original Side dated

24th February, 2026 stating the status of service of notice upon the director of

the judgment debtor be kept on record.

The Learned Advocate representing the judgment debtor has filed an

application being GA 2 of 2026. Let the same be kept on record.

Notice of Motion, accordingly, is to be kept on record.

Heard the submissions of the Learned Advocate representing the

decree-holder emphasizing the judgment cited by the Learned Advocate

representing the judgment debtor as relied upon in the Single Judge order of

Karnataka High Court and the Division Bench order of this Court specified

this Court presently sitting in this determination to have jurisdiction to deal

with the instant execution application.

Next date be fixed on 13th March, 2026 for final hearing.

(ANANYA BANDYOPADHYAY, J.)

JM