Development Corporation Ltd vs Punalur Paper Mills Ltd
2026 Latest Caselaw 1380 Cal/2

Calcutta High Court

Development Corporation Ltd vs Punalur Paper Mills Ltd on 25 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-2 to 4

                 IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE
                       (Commercial Division)


                        AP-COM/37/2023
                     IA NO: GA-COM/1/2024
                WEST BENGAL SUGAR INDUSTRIES
                DEVELOPMENT CORPORATION LTD
                               VS
                   PUNALUR PAPER MILLS LTD


                     IA NO. GA-COM/1/2024
                       In AP-COM/40/2023
            WEST BENGAL MINERAL DEVELOPMENT AND
                TRADING CORPORATION LIMITED
                               Vs
                   PUNALUR PAPER MILLS LTD


                         AP-COM/615/2024
              IA NO: GA-COM/1/2025, GA-COM/2/2025
                 WEST BENGAL SUGAR INDUSTRIES
                DEVELOPMENT CORP. LTD (WBSIDCL)
                               VS
                     PUNALUR PAPER MILLS LTD


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: 25th February, 2026

                                                                   Appearance:
                                             Mr. Sirsanya Bandopadhyay, Adv.
                                                       Mr. Paritosh Sinha, Adv.
                                                      Mr. Arindam Mondal, Adv.
                                                      Ms. Swagata Ghosh, Adv.
                                                                 ... for the State

                                                   Mr. S.N. Mookerjee, Sr. Adv.
                                                     Mr. Jishnu Saha, Sr. Adv.
                                                       Mr. Sakya Sen, Sr. Adv.
                                                        Mr. Ishaan Saha, Adv.
                                                Mr. Shiv Ratan Kakrania, Adv.
                                               Mr. Subhrojyoti Mukherjee, Adv.
                                                     Ms. Shreya Goenka, Adv.
                                                          ...for the Respondent

Mr. Sourodipta Banerjee, Adv.

Mr. A.S. Tarafdar, Adv.

Ms. Fatima Hassan, Adv.

...for the intervener

Mr. Sarbajit Mukherjee, Adv.

Mr. Sanjay Saha, Adv.

Mr. Debojyoti Das, Adv.

M r. S. N. Mookherjee, Adv.

...for the petitioner in AP-COM/37/2023

The Court:- Re: AP-COM/37/2023

Supplementary affidavit is filed today by Mr. Banerjee, Learned Counsel

appearing for the intervener. Let the same be in record. Copy served. For

further hearing, the matter is adjourned to 30th March, 2026.

Re: AP-COM/40/2023

Supplementary affidavit is filed today by Mr. Banerjee, Learned Counsel

on behalf of the intervener. Let the same be in record. Copy served. This matter

along with AP-COM/615/2024 shall appear in the list for further hearing on

30th March, 2026.

Heard Mr. Saha, Learned Senior Counsel for the respondent in part.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)