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Farhat Shiekh And Anr vs Sanjida Zaki And Ors
2026 Latest Caselaw 1285 Cal/2

Citation : 2026 Latest Caselaw 1285 Cal/2
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Farhat Shiekh And Anr vs Sanjida Zaki And Ors on 23 February, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-21 to 23
                     IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                           IA NO. GA/4/2022
                            In CS/169/2020
                        FARHAT SHIEKH AND ANR
                                   Vs
                         SANJIDA ZAKI AND ORS

                           IA NO. GA/5/2023
                            In CS/169/2020
                        FARHAT SHIEKH AND ANR
                                  Vs
                         SANJIDA ZAKI AND ORS


                           IA NO. GA/6/2024
                            In CS/169/2020
                        FARHAT SHIEKH AND ANR
                                   Vs
                         SANJIDA ZAKI AND ORS


BEFORE:

The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 23rd February, 2026

Appearance:

Mr. Ajoy Krishna Chatterjee, Sr.Adv.

Mr. Mohit Gupta, Adv. Mr. S.K. Chatterjee, Adv. Mr. A.P. Agarwalla, Adv.

Ms. S. Das, Adv.

...for the plaintiff

Mr. Rohit Mukherjee, Adv. Ms. S. Bhattacharya, Adv.

Ms. Megha Das, Adv.

...for the defendant nos. 1,2 & 3.

Mr. Nirmalya Dasgupta, Adv. Mr. Jitendra Patnaik, Adv. ...for the defendant no. 4

The Court:-

GA/4/2022

Mr. Chatterjee, the Learned Senior Counsel submitted that GA/4/2022

may be treated as withdrawn.

Accordingly, GA/4/2022 stands disposed of as withdrawn.

GA/4/2022 may be retained in the file though disposed of.

GA/5/2023

This is an application praying for extension of time on behalf of the

Defendant no.5 to file written statement.

None appears on behalf of the Defendant no.5.

The time is extended till the returnable date.

GA/5/2023 stands disposed of.

GA/6/2024

GA/6/2024 is heard in part.

The application will appear in the list for hearing on 1st April, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)

 
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