Girish Kumar Khandelwal vs Dilip Kumar Khandelwal & Ors
2026 Latest Caselaw 1282 Cal/2

Calcutta High Court

Girish Kumar Khandelwal vs Dilip Kumar Khandelwal & Ors on 23 February, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-9                                                          ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                             IA NO. GA/1/2024
                                     IN
                               CS/157/2024
                        GIRISH KUMAR KHANDELWAL
                                     VS
                     DILIP KUMAR KHANDELWAL & ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 23rd February, 2026.

APPEARANCE:

Mr. Sivasish Sengupta, Adv.

Mr. Lalit Baid, Adv.

Mr. Bhavesh Garodia, Adv. Mr. Tamoghna Saha, Adv.

Ms. Sanjana Shaw, Adv.

. . .For the plaintiff.

Mr. Rajiv Lall, Adv.

. . .For defendant no.1.

Mr. Somnath Gangopadhyay, Adv.

Mr. R. Singh, Adv.

. . for defendant nos.3 and 4.

Mr. Saptarshi Banerjee, Adv.

Mr. Sumit Biswas, Adv.

. . . for defendant no.2.

Mr. Debnath Ganguly, Adv. Mr. Supriyo Dutta, Adv.

. . . for Partition Commissioner.

The Court : After hearing the parties the matter is adjourned so that a

consensus person can be appointed as Mediator as the parties have shown

inclination to have the dispute essentially relating to partition of an immovable

property resolved by way of mediation.

Let this matter appear on 27th February, 2026 under the heading 'To Be

Mentioned'.

(ARINDAM MUKHERJEE, J.)

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