Ishwari Prosad Singh Roy vs Ms. Sreemati Mukherjee & Ors
2026 Latest Caselaw 1241 Cal/2

Calcutta High Court

Ishwari Prosad Singh Roy vs Ms. Sreemati Mukherjee & Ors on 20 February, 2026

ORDER SHEET                                                              OD-26


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                   CS/45/2008

                        ISHWARI PROSAD SINGH ROY
                                   VS
                     MS. SREEMATI MUKHERJEE & ORS.


    BEFORE:
    The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 20th February, 2026.

Appearance:

Mr. Kaushik Mandal, Adv.

For the Plaintiff

The Court :- The Learned Advocate representing the Plaintiff

submitted to have knowledge about the demise of the Defendant No.1

though, he is yet to receive concrete information to that effect.

Next date be fixed on 8th April, 2026 for filing substitution application,

if required.

The Learned Advocate representing the Plaintiff is to serve notice upon

the Defendants intimating the next date of hearing and file affidavit-of-

service to that effect.

Affidavit-of-Documents and the Judge's Brief of Documents filed by

the Learned Advocate representing the Plaintiff be kept on record.

(ANANYA BANDYOPADHYAY, J.)

A Dey