Shyamal Mookerjee vs Subrata Mookerjee & Ors
2026 Latest Caselaw 1237 Cal/2

Citation : 2026 Latest Caselaw 1237 Cal/2
Judgement Date : 20 February, 2026

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Calcutta High Court

Shyamal Mookerjee vs Subrata Mookerjee & Ors on 20 February, 2026

ORDER SHEET                                                          OD-25


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                  CS/41/2008

                               IA NO: GA/3/2009
                            (Old No: GA/1232/2009)

                          SHYAMAL MOOKERJEE
                                  VS
                        SUBRATA MOOKERJEE & ORS.


    BEFORE:
    The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 20th February, 2026.

The Court :- None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

A Dey

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