Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors
2026 Latest Caselaw 1089 Cal/2

Calcutta High Court

Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors on 18 February, 2026

OD-24 to 36

                         ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE


                       IA NO. GA/16/2022
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.


                       IA NO. GA/17/2022
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/18/2023
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/19/2023
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/20/2023
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.
               2


      IA NO. GA/21/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/22/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/23/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/24/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/25/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/26/2024
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.
                                        3


                              IA NO. GA/27/2024
                                      In
                                 CS/338/2013

                          ANIL KUMAR PATODIA & ANR.
                                     Vs
                        SUNIL KUMAR PATODIA AND ORS.

                              IA NO. GA/28/2025
                                      In
                                 CS/338/2013

                          ANIL KUMAR PATODIA & ANR.
                                     Vs
                        SUNIL KUMAR PATODIA AND ORS.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
   Date : 18TH FEBRUARY, 2026.
                                                                                Appearance:
                                                              Mr. Sarvapriyo Mukherjee, Adv.
                                                                      Ms. Vrinda Kedia, Adv.
                                                                          ...For the plaintiffs

                                                               Mr. Nirmalya Dasgupta, Adv.
                                                                         Mr. R.L. Mitra, Adv.
                                                                   Ms. Priyanka Dhar, Adv.
                                              ...For Respondent nos. 1 -4, 43,47,48,52 and 56

Mr. Mainak Bose, Sr. Adv. Ms. Aasia Hasan, Adv.

Ms. Sakshi Tiwari, Adv. Ms. R. Bhattacharyya, Adv. ...For Respondent nos. 5-9

Mr. Kuldeep Mallick, Adv. Mr. Arindam Paul, Adv.

...For the Defendant no.12-17

The Court : Heard the submissions of the Learned Advocates

representing the respective parties.

Further hearing will continue on 19th February, 2026 as directed

earlier.

(ANANYA BANDYOPADHYAY, J.)

A Dey