Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

PLA/43/2014
2026 Latest Caselaw 2980 Cal/2

Citation : 2026 Latest Caselaw 2980 Cal/2
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

PLA/43/2014 on 13 April, 2026

OD- 3
                                    ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                 TESTAMENTARY AND INTESTATE JURISDICTION
                               ORIGINAL SIDE

                                 IA NO. GA/2/2026
                                  In PLA/43/2014

                              INTHE GOODS OF:
                            SAWARMAL AGARWAL @
                        SAWARMAL BAGRODIA@SAWARMAL

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026.

Appearance :

Mr. K. C. Garg, Adv.

Ms. Sunita Agarwal, Adv.

For the petitioner

The Court : The Learned Advocate representing the Applicant submitted

that the Order dated 19th February, 2026 has been complied by the

Department with regard to the amendment in the probate application as well

as the affidavit of assets.

The Department is to file a report with regard to the consent obtained by

the contesting parties to the instant probate case in terms of the beneficiary

interest in the Will in question.

Next date be fixed on 10th June, 2026.

(ANANYA BANDYOPADHYAY, J)

A.Dey

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter