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S.K. Surana (Huf) Represted By Its Karta ... vs Pankaj Shah
2026 Latest Caselaw 2979 Cal/2

Citation : 2026 Latest Caselaw 2979 Cal/2
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

S.K. Surana (Huf) Represted By Its Karta ... vs Pankaj Shah on 13 April, 2026

OD-25
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                EC/285/2018
                              WITH CS/53/2016
                              IA NO: GA/1/2025

     S.K. SURANA (HUF) REPRESTED BY ITS KARTA SHANTI KUMAR SURANA
                                  VS
                              PANKAJ SHAH


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026.

Appearance:

Mr. Varun Kothari, Adv.

Mr. Jai Kumar Surana, Adv. Mr. Abhimonyu Roy, Adv.

... for Decree Holder/Plaintiff

Mr. Souma Bhattacharya, Adv. Mr. Atanu Bhattacharya, Adv.

Ms. Rupsa Ganguli, Adv.

... for judgment debtor

The Court:- The Learned Advocates representing the decree holder

and the judgment debtor are present.

None appeared to represent the intervener as well as the State.

Next date be fixed on 11th May, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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