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Superintendence Company Of ... vs Western Building Corporation And Ors
2026 Latest Caselaw 2973 Cal/2

Citation : 2026 Latest Caselaw 2973 Cal/2
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Superintendence Company Of ... vs Western Building Corporation And Ors on 13 April, 2026

OD- 5
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                 CS/343/1979
             IA NO: GA/1/1998(Old No:GA/2578/1998), GA/2/1998(Old
        No:GA/435/1998), GA/3/1999(Old No:GA/863/1999), GA/13/2004(Old
                       No:GA/2224/2004), GA/107/2025,
                                 GA/109/2026

                  SUPERINTENDENCE COMPANY OF INDIA(P)LTD
                                   VS
                  WESTERN BUILDING CORPORATION AND ORS

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026.

Appearance :

Mr. D. Mitra, Adv.

For the Applicant in GA/109/2026

The Court : On the prayer of the Learned Advocate representing the

Applicant in GA/109/2026, next date be fixed on 15 th June, 2026.

(ANANYA BANDYOPADHYAY, J)

A.Dey

 
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