Anjan Sil vs Adwaita Seal And Anr
2026 Latest Caselaw 2971 Cal/2

Calcutta High Court

Anjan Sil vs Adwaita Seal And Anr on 13 April, 2026

OD- 16 WT 17
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                 TESTAMENTARY AND INTESTATE JURISDICTION
                               ORIGINAL SIDE

                                 PLA/208/2014
                         IA NO: GA/5/2024, GA/6/2026

                   IN THE GOODS OF : RADHA NATH SIL (DEC)

                                       Wt

                                  TS/14/2024
                               IA NO: GA/2/2023

                IN THE GOODS OF RADHANATH SIL, DEC AND IN
                         THE MATTER OF ANJAN SIL
                                   VS
                          ADWAITA SEAL AND ANR

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 13th April, 2026.

                                                                         Appearance :
                                                            Mr. Debdatta Sen, Sr. Adv.
                                                              Mr. Maloy Kr. Seal, Adv.
                                                                    For the Petitioner

                                                                 Ms. Ankita Roy, Adv.
                                                                  For the respondent

The Court : On the prayer of the Learned Advocate, namely, Ms. Ankita

Roy, who had been instructed to seek time on behalf of the Learned Advocate,

namely, Mr. Anubhav Sinha, representing the Respondent, next date be fixed

on 22nd May, 2026.

(ANANYA BANDYOPADHYAY, J) A.Dey