Citation : 2026 Latest Caselaw 2855 Cal/2
Judgement Date : 9 April, 2026
OCD-14 TO 17
In The High Court at Calcutta
[Commercial Division]
Original Side
IA NO. GA-COM/1/2025
In CS-COM/70/2025
TIRUPATI VANCOM PRIVATE LIMITED
Vs
JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.
&
IA NO. GA-COM/9/2026
In CS-COM/70/2025
TIRUPATI VANCOM PRIVATE LIMITED
Vs
JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.
&
IA NO. GA-COM/10/2026
In CS-COM/70/2025
TIRUPATI VANCOM PRIVATE LIMITED
Vs
JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.
&
IA NO. GA-COM/11/2026
In CS-COM/70/2025
TIRUPATI VANCOM PRIVATE LIMITED
Vs
JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS.
BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : April 9, 2026.
Appearance :
Mr. Krishnraj Thaker, Sr. Adv.
Ms. Sneha Singhania, Adv.
Ms. Sreenita Ghosh, Adv.
...for the plaintiff
2
Mr. Krishna Kumar Pandey, Adv.
...for the defendant No. 1
Mr. Ratnanko Banerjee, Sr. Adv. (V/C)
Mr. Rudrajit Sarkar, Adv.
Mr. Debangshu Dinda, Adv.
Mr. Jai Kumar Surana, Adv.
Mr. Abhimonyu Roy, Adv.
Mr. Dhruv Surana, Adv.
...for the defendant Nos. 2 & 3
The Court :- Affidavit of service filed in Court today is taken on
record.
Mr. Krishnaraj Thaker, learned Senior Advocate appears for the
plaintiff.
Mr. Krishna Kumar Pandey, learned Advocate appears for the
defendant No. 1.
Mr. Ratnanko Banerjee, learned Senior Advocate (V/C) with Mr.
Rudrajit Sarkar, learned Advocate appear for the defendant Nos. 2 and 3.
The rest of the defendants are not represented.
On the prayer of Mr. Ratnanko Banerjee, learned Senior
Advocate, the matter shall appear under the heading "Adjourned Motion"
on April 20, 2026.
(ANIRUDDHA ROY, J.)
Sbghosh
CS-COM/70/2025
A.R., J.
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