Uniworth Limited vs State Bank Of India & Ors
2026 Latest Caselaw 2802 Cal/2

Calcutta High Court

Uniworth Limited vs State Bank Of India & Ors on 8 April, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

ORDER                                                  OC - 45 - 48

                 In the High Court at Calcutta
                     Commercial Division
                        Original Side
                           IA NO: GA/7/2019
                         In CS-COM/746/2024
                        (OLD NO:CS/232/2017)

                     UNIWORTH LIMITED
                            VS.
                 STATE BANK OF INDIA & ORS.

                           IA NO: GA/8/2019
                         In CS-COM/746/2024
                        (OLD NO:CS/232/2017)

                     UNIWORTH LIMITED
                            VS.
                 STATE BANK OF INDIA & ORS.

            IA NO: GA/10/2019 (OLD GA/2288/2019)
                     In CS-COM/746/2024
                    (OLD NO:CS/232/2017)

                     UNIWORTH LIMITED
                            VS.
                 STATE BANK OF INDIA & ORS.

                    IA NO: GA-COM/11/2025
                      In CS-COM/746/2024
                     (OLD NO:CS/232/2017)

                     UNIWORTH LIMITED
                            VS.
                 STATE BANK OF INDIA & ORS.

BEFORE:
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : APRIL 8, 2026.

                                                            Appearance:
                                          Mr. Kumarjit Banerjee, Adv.(vc)
                                              Mr. Deva Nand Misra, Adv.
                                          Mr. Prashant Kumr Singh, Adv.
                                                        ...for the plaintiff

                                                 Mr. Piyush Kumar. Adv.
                                                  Mr. Aditya Sinha, Adv.
                                                      ...for the defendant
                                                2



         The Court:- Mr. Kumarjit Banerjee, learned advocate                            (vc)

appears for the plaintiff.

         Mr. Piyush Kumar, learned advocate appears for the defendant

no.1.

         None appears for the other defendants.

         IA NO:GA-COM/8/2019 is an application filed by the defendant

no.6/HDFC Bank praying for rejection of plaint.

         On previous occasions also when the matters were called on,

none appeared for the said defendant. Last chance is given. The matter

shall appear under the heading "Chamber Applications For Final

Disposal" on April 21, 2026.

         In the event the applicant is not represented or the application is

not pressed for, the Court may consider its dismissal on the ground of

default on the next date.

         The plaintiff shall serve a notice along with a copy of today's

order upon the defendant no.6/HDFC Bank.




                                                                   (ANIRUDDHA ROY, J.)

sm




           IA NO: GA-COM/7/2019, : GA-COM/8/2019, : GA-COM/10/2019, : GA-COM/11/2019,
                                               in
                                        CS-COM/746/2024
                                             A.R.,J.