Citation : 2026 Latest Caselaw 2577 Cal/2
Judgement Date : 1 April, 2026
OD-1-2
IN THE HIGH COURT AT CALCUTTA
Commercial Division
ORIGINAL SIDE
IA NO. GA/6/2024
In CS-COM/18/2026
SUSHILA JAIN
Vs
SUMATI CHAND DAKALIA AND ORS.
IA NO. GA/8/2026
In CS-COM/18/2026
SUSHILA JAIN
Vs
SUMATI CHAND DAKALIA AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 1st April, 2026.
Appearance:
Mr. A. Basu, Adv.
Mr. Anujit Mookerji, Adv.
Mr. P.Chondra, Adv.
...for applicant in GA/6/2024.
Mr. S. Ginodia, Adv.
Mr. S. Nandy, Adv.
Mr. Sagnik Shaw, Adv.
...for defendant no. 11
Mr. Subasish Sengupta, Adv.
Mr. S. Dasgupta, Adv.
Mr. A. K. Mukherjee, Adv.
Mr. S. Prasad, Adv.
...for defendant nos. 1 to 5.
The Court:- GA/6/2024 and GA/8/2026 shall appear in the list for
hearing on 6th May, 2026 along with other pending applications.
Exchange of affidavits shall be complete in the meantime.
(SUGATO MAJUMDAR, J.) S.Seal
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