Hatisala Developers Pvt Ltd vs The Statesman Limited And Anr
2025 Latest Caselaw 2704 Cal/2

Calcutta High Court

Hatisala Developers Pvt Ltd vs The Statesman Limited And Anr on 22 September, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OCD-1 & 2

                          ORDER SHEET
                 IN THE HIGH COURT AT CALCUTTA
                 COMMERCIAL APPELLATE DIVISION
                          ORIGINAL SIDE

                           APOT/265/2025
                               With
                         CS-COM/108/2025
                       IA NO.GA-COM/1/2025

                  HATISALA DEVELOPERS PVT LTD
                              VS.
                 THE STATESMAN LIMITED AND ANR.

                               AND

                           APOT/268/2025
                               With
                         CS-COM/108/2025
                       IA NO.GA-COM/1/2025

                      MERLIN PROJECTS LTD
                              VS.
                 THE STATESMAN LIMITED AND ANR.


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
                AND
  The Hon'ble JUSTICE OM NARAYAN RAI
  Date : September 22, 2025.


                                                                 Appearance:
                                                  Mr. S.N. Mookerjee, Sr. Adv.
                                               Mr. Ratnanko Banerji, Sr. Adv.
                                                   Mr. Kanishk Kejriwal, Adv.
                                                  Mr. Soumyadeb Sinha, Adv.
                                                   Mr. Rajarshi Banerjee, Adv.
                                                      Mr. Dhruv Chadda, Adv.
                                               Ms. Suranjana Chatterjee, Adv.
                                        ...for the appellant in APOT/265/2025

                                                Mr. P. Chidambaram, Sr. Adv.
                                              Mr. Jishnu Chowdhury, Sr. Adv.
                                                    Ms. Rajshree Kajaria, Adv.
                                                      Mr. Uttam Sharma, Adv.
                                   2


                                                        Mr. Dharav Shah, Adv.
                                                   Mr. Abhidipto Tarafdar, Adv.
                                        ..for the appellant in APOT/268/2025
                                       and the respondent in APOT/265/2025

                                                     Mr. Samrat Sen, Sr. Adv.
                                                 Mr. Suman Kr. Dutt, Sr. Adv.
                                                        Mr. Sakabda Roy, Adv.
                                           Mr. Dipranjan Mukhopadhyay, Adv.
                                                           Mr. S. N. Dutt, Adv.
                                                       Mr. Souvik Ghosh, Adv.
                                                     ..for the respondent no.1
                                      In APOT/265/2025 and APOT/268/2025


                        Dictated by Arijit Banerjee, J.

The Court: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

sg.