And vs Sri Pradip Kumar Benia
2025 Latest Caselaw 2685 Cal/2

Calcutta High Court

And vs Sri Pradip Kumar Benia on 19 September, 2025

OD-12
                                 ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
               TESTAMENTARY AND INTESTATE JURISDICTION
                             ORIGINAL SIDE

                               IA NO. GA/4/2025
                                 In TS/20/2016

                            IN THE GOODS OF :
                       MANTU DEVI BENIA (DECEASED)
                                 -AND-Vs-
                         SRI PRADIP KUMAR BENIA
                                   -VS-
                             SMT. SOVA GUPTA


      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO
      Date : 19th September, 2025.
                                                                        Appearance:
                                                          Mr. Meghnad Dutta, Adv.
                                                          Mr. Lalratan Mondal, Adv.
                                                                   ... for the plaintiff




           1.

Counsel for the plaintiff submits that as this Court has called for

the record of TS/20/2016, the department is not in a position to

complete the decree and issue probate in terms of the judgments

passed by this Court.

2. Accordingly, that the record of TS/20/2016 be sent to the

department with a direction to place the said record before this

Court on 7th November, 2025.

(KRISHNA RAO, J.)

gb.