Arvind Kumar Mehrotra vs Rakhi Loonia And Ors
2025 Latest Caselaw 2671 Cal/2

Calcutta High Court

Arvind Kumar Mehrotra vs Rakhi Loonia And Ors on 18 September, 2025

OD-1
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                IA NO: GA/1/2024
                                 IN CS/193/2024

                           ARVIND KUMAR MEHROTRA
                                    -VS-
                            RAKHI LOONIA AND ORS


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date: September 18, 2025.
                                                                        Appearance:
                                            Mr. Soumendra Nath Mookherjee, Sr. Adv.
                                                 Mr. Sabyasachi Chaudhury, Sr. Adv.
                                                     Mr. Suddhasatva Banerjee, Adv.
                                                            Ms. Radhika Singh, Adv.
                                                         Mr. Sourojit Dasgupta, Adv.
                                                           Mr. Dhruv Chaddha, Adv.
                                                                    ...for the plaintiff

                                                         Mr. Dhruba Ghosh, Sr. Adv.
                                                            Mr. Rachit Lakmani, Adv.
                                                               Mr. V.V.V. Sastry, Adv.
                                                              Mr. Rahul Poddar, Adv.
                                                        ...for the defendant Nos.1 to 3

                                                     Mr. Sayak Ranjan Ganguly, Adv.
                                                             Ms. Srijani Ghosh, Adv.
                                                         Ms. Indrani Majumdar, Adv.
                                                            ...for the defendant no. 4

                                                                 Ms. Soni Ojha, Adv.
                                                      Ms. Sambrita B Chatterjee, Adv.
                                                            ... for the defendant no.9


     1.

Counsel for the plaintiff has concluded his argument.

2. Counsel for the defendants intends to give reply to the judgment

relied by the plaintiff in reply.

3. Let the matter appear tomorrow i.e. on 19th September, 2025 at 10:30

am.

(KRISHNA RAO, J.)

RS