Sita Devi Bazaz (Dec) vs Unknown
2025 Latest Caselaw 2655 Cal/2

Calcutta High Court

Sita Devi Bazaz (Dec) vs Unknown on 17 September, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-3

                       IN THE HIGH COURT AT CALCUTTA
                      Testamentary & Intestate Jurisdiction
                                ORIGINAL SIDE


                                   TS/15/2015

                  IN THE GOODS OF : SITA DEVI BAZAZ (DEC)


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 17th September, 2025.

Appearance:

Mr. Pradip Kr. Sarawagi, Adv.

..for the plaintiff

Mr. Sarosij Dasgupta, Adv.

..for the defendant

The Court:- As prayed for by the parties, in the Judgment dated 1st

September, 2025 some necessary corrections should be incorporated in the

following manner which are as follows:-

At page-2 in the first line, the words being "son and" should be erased

and at page-4 in the first line, the word being "Brother" should also be erased.

Other portion of the Judgment remains unchanged.

Let the aforesaid corrections be rectified and incorporated in the

Judgment dated 1st September, 2025.

The concerned Department is directed to do the needful.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)