Calcutta High Court
And Ors vs Marshall Sons And Company (India) on 16 September, 2025
OD-1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EC/309/2019
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI
AND ORS.
VS
MARSHALL SONS AND COMPANY (INDIA)
LIMITED AND ORS.
IA NO: GA/1/2021, GA/2/2021, GA/10/2022, GA/11/2022, GA/12/2024,
GA/15/2024, GA/16/2025, GA/17/2025, GA/18/2025,
GA/19/2025, GA/20/2025,
GA/21/2025, GA/22/2025, GA/23/2025, GA/24/2025, GA/25/2025,
GA/26/2025, GA/27/2025, GA/28/2025, GA/29/2025,
GA/30/2025, GA/31/2025, GA/32/2025,
GA/33/2025, GA/34/2025, GA/35/2025, GA/36/2025, GA/37/2025,
GA/38/2025, GA/39/2025, GA/40/2025, GA/41/2025,
GA/42/2025, GA/43/2025, GA/44/2025,
GA/45/2025, GA/46/2025, GA/47/2025, GA/48/2025, GA/49/2025,
GA/50/2025, GA/51/2025, GA/52/2025, GA/53/2025,
GA/54/2025, GA/55/2025, GA/56/2025,
GA/57/2025, GA/58/2025, GA/59/2025, GA/60/2025, GA/61/2025,
GA/62/2025, GA/63/2025, GA/64/2025, GA/65/2025,
GA/66/2025, GA/67/2025, GA/68/2025,
GA/69/2025, GA/70/2025, GA/72/2025, GA/73/2025, GA/74/2025,
GA/75/2025, GA/76/2025, GA/77/2025, GA/78/2025,
GA/79/2025, GA/80/2025, GA/81/2025,
GA/82/2025, GA/83/2025, GA/84/2025, GA/85/2025, GA/86/2025,
GA/87/2025, GA/88/2025, GA/89/2025, GA/90/2025,
GA/91/2025, GA/92/2025, GA/93/2025,
GA/94/2025, GA/95/2025, GA/96/2025, GA/97/2025, GA/98/2025,
GA/99/2025, GA/100/2025, GA/101/2025, GA/102/2025,
GA/103/2025, GA/104/2025,
GA/105/2025, GA/106/2025, GA/107/2025, GA/108/2025,
GA/109/2025, GA/110/2025, GA/111/2025, GA/112/2025,
GA/113/2025, GA/114/2025, GA/115/2025
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: 16th September, 2025.
2
APPEARANCE:
Mr. Jayanta Kr. Mitra, Sr. Adv.
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Suddhastva Banerjee, Adv.
Ms. Radhika Singh, Adv.
Mr. Sourojit Dasgupta, Adv.
Mr. Dhruv Chadha, Adv.
Mr. Aurin Chakraborty, Adv.
...for the decree-holders
Mr. Biswaroopo Mukherjee, Adv.
Ms. Saheli Bose, Adv.
...for the applicant in GA-10/22,11/22,12/24,15/24,87/25
Ms. Noelle Dey Banerjee, Adv.
Ms. Pritha Basu, Adv.
Ms. R. Mukherjee, Adv.
Ms. Joita Ghosh, Adv.
Ms. Siddhi Agarwal, Adv.
...for the applicants in GA-16,17, 18,45,61,62,63
Mr. Jishnu Saha, Sr. Adv.
Mr. Nilanjan Bhattacharjee, Sr. Adv.
Ms. Noelle Banerjee, Adv.
Mr. Brajesh Jha, Adv.
Mr. Anushka Ghosh, Adv.
Mr. Amatya Gopal Sinha, Adv.
...for the applicants in GA/19-44/2025, GA/46-56/2025
GA/67-69/2025 & GA/91/2025.
Mr. Rahul Karmakar, Adv.
Mr. Sourav Guchhait, Adv.
...for the applicants in GA/60/2025
Ms. Pritha Basu, Adv.
Ms. Siddhi Agarwal, Adv.
...for the applicants in GA-64, 65,66,67,79,80,81,82 of 2025
Mr. Amit Kr. Nag, Adv.
Mr. Partha Banerjee, Adv.
Ms. Ranjabati Ray, Adv.
Mr. Yubraj Bhattacharyya, Adv.
...for the applicant in GA/71-77,88-90,92-112
Mr. Bikramjit Mandal, Adv.
...for the applicant in GA/86/2025
Mr. Sushil Kr. Mishra, Adv.
Mr. Shailendra Kr. Mishra, Adv.
...for the respondent (Mahaveer Pvt. Ltd.)
Mr. Sanjiv. Kr. Trivedi, Adv.
Mrs. Iram Hassan, Adv.
Mr. Sanket Sarawgi, Adv.
Ms. Yukti Agarwal, Adv.
Mr. Himanshu Bhawsingka, Adv.
...for the judgment debtor/respondent
Mr. Sunil Kumar Singhania, Adv.
Ms. Kalpana Singhania, Adv.
...in GA/58,59,60,72,80,85,86,87/2025
Ms. Smita Mukherjee, Adv.
...for the applicant in GA/10/2022, GA/11/2022, GA/12/2024,
GA/9/2022, GA/15/2024, GA/87/2025.
GA/115/2025
The Court : Learned Advocate for the applicant in GA/115/2025 is
present and as prayed for leave to obtain certified copies of all the records
including pleadings, depositions, orders, applications etc. that are part of
CS/164/1988.
As by Order dated 30th June, 2025 CS/164/1988 was released from
this Bench and is appearing before another learned Co-ordinate Bench, the
said application of GA/115/2025 cannot be taken up by this Bench. Thus,
this application stands released the same may be placed before the learned
Bench having determination.
GA/44/2025
Learned Advocates for the parties are present.
Mr. Saha, learned Senior Advocate for the applicant in GA/44/2025
submits but could not conclude the submission.
Let this matter appear on 25th September, 2025 at 2 p.m.
(BISWAROOP CHOWDHURY, J.)
S.A/KB
AR(CR)
