Sri Pradip Kumar Benia vs Sova Gupta
2025 Latest Caselaw 2577 Cal/2

Calcutta High Court

Sri Pradip Kumar Benia vs Sova Gupta on 12 September, 2025

OD-42
                             ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
            TESTAMENTARY AND INTESTATE JURISDICTION
                          ORIGINAL SIDE

                           IA NO: GA/4/2025
                             IN TS/20/2016

                         IN THE GOODS OF:
                    MANTU DEVI BENIA, DECEASED
                                AND
                      SRI PRADIP KUMAR BENIA
                                 VS
                            SOVA GUPTA

 BEFORE:
 The Hon'ble JUSTICE KRISHNA RAO
 Date: September 12, 2025.

                                                                   Appearance:
                                                     Mr. Meghnad Dutta, Adv.
                                                     Mr. Lalratan Mondal, Adv.
                                                              ... for the plaintiff

                                                  Mr. Aniruddha Mitra, Sr. Adv.
                                                      Mr. Sib Sankar Das, Adv.
                                                  ... for the caveatrix/petitioner

  1.

The petitioner Sova Gupta has filed the present application being

GA/4/2025 in TS/20/2016 praying for correction of her name in the

cause tile of the plaint as well as in the judgment and other

documents as "SOBHA GUPTA" instead of "SOVA GUPTA".

2. Learned Counsel appearing for the executrix/plaintiff raised objection

and submitted that affidavit in support of caveat has also been filed

by the applicant/caveatrix in the name of "SOVA GUPTA" but the

Learned Counsel for the caveatrix submits that AADHAR Card and

Election Identity Card also reveals that the name of the applicant is

"SOBHA GUPTA" instead of "SOVA GUPTA".

3. To ascertain whether in the affidavit in support of caveat the

applicant/caveatrix has signed the same as "SOVA GUPTA" or

"SOBHA GUPTA".

4. Let the record of T.S. No. 20 of 2016 along with affidavit in support of

caveat filed by the caveatrix be placed before this Court on the next

date fixed.

5. Let the matter appear on 19th September, 2025 as item no. 2.

(KRISHNA RAO, J.) DB