Spml Infra Limited vs Navkar Urbanstructure Limited
2025 Latest Caselaw 2571 Cal/2

Calcutta High Court

Spml Infra Limited vs Navkar Urbanstructure Limited on 12 September, 2025

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD-1 & 2
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                             IA NO. GA-COM/1/2025
                              In AP-COM/824/2024

                            SPML INFRA LIMITED
                                    Vs
                     NAVKAR URBANSTRUCTURE LIMITED
                 (FORMERLY KNOWN AS NAVKAR BUILDERS LTD)

                                        AND

                             IA NO. GA-COM/2/2025
                              In AP-COM/824/2024

                            SPML INFRA LIMITED
                                    Vs
                     NAVKAR URBANSTRUCTURE LIMITED
                 (FORMERLY KNOWN AS NAVKAR BUILDERS LTD)

BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
Date: 12th September, 2025.

                                                                     APPEARANCE:
                                                          Mr. Swatarup Banerjee, Adv.
                                                   Mr. Prithwish Roy Chowdhury, Adv.
                                                                  Mr. Aritra Deb, Adv.
                                                                     SPML INFRA Ltd.

                                                       Mr. Krishnaraj Thaker, Sr. Adv.
                                                                Mr. Varun Kedia, Adv.
                                                                Mr. Avee Jaiswal, Adv.
                                                                 ...for the respondent.

In Re: GA-COM/2/2025

The Court: Heard both sides.

Hearing is concluded and the matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

KB AR(CR)