Ifb Industries Limited vs National Insurance Company Limited
2025 Latest Caselaw 2879 Cal/2

Calcutta High Court

Ifb Industries Limited vs National Insurance Company Limited on 29 October, 2025

OCD- 7
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                            IA NO. GA-COM/3/2025
                             In CS-COM/601/2024

                         IFB INDUSTRIES LIMITED
                                   Vs
                  NATIONAL INSURANCE COMPANY LIMITED




     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : 29th October, 2025.


                                                                             Appearance:
                                                        Mr. Ratnanka Banerji, Sr. Adv.(VC)
                                                               Mr. Shatanshu Panda, Adv.
                                                                   Mr. Anunoy Basu, Adv.
                                                                        Mr. S. Dutta, Adv.
                                                                         ...for the plaintiff

                                                                     Mr. Ishan Saha, Adv.
                                                               Ms. Sananda Ganguli, Adv.
                                                                      ...for the defendant.



           1.

Learned Counsel for the plaintiff has filed an application being

GA-COM/3/2025 praying for judgment upon admission.

2. Counsel for the defendant prays for time to file affidavit in

opposition. Let affidavit in opposition be filed within three weeks.

Reply, if any, thereto be filed within a week thereafter.

3. List the matter on 4th December, 2025.

(KRISHNA RAO, J.)

gb