Citation : 2025 Latest Caselaw 2872 Cal/2
Judgement Date : 28 October, 2025
ORDER OD - 28
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA NO: GA/1/2025
EC/69/2024
TARA PROPERTIES PRIVATE LIMITED
VS
ARCL ORGANICS LIMITED
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: 28th October, 2025.
Appearance:
Mr. Debraj Sahu, Adv.
Ms. Sormi Dutta, Adv.
... For the Petitioner/Decree-holder.
Mr. Sakya Sen, Sr. Adv.
Mr. Sourojit Dasgupta, Adv. Mr. Aasish Choudhury, Adv.
Mrs. Uma Bagree, Adv.
... For the Judgment-debtor.
The Court:- Learned Advocates for the parties are present.
As this matter has been sent to mediation and mediation is not yet
complete, let this matter appear on 25 th November, 2025.
(BISWAROOP CHOWDHURY, J.)
JM
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