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Tara Properties Private Limited vs Arcl Organics Limited
2025 Latest Caselaw 2868 Cal/2

Citation : 2025 Latest Caselaw 2868 Cal/2
Judgement Date : 28 October, 2025

Calcutta High Court

Tara Properties Private Limited vs Arcl Organics Limited on 28 October, 2025

        ORDER                                                   OD - 28

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                           IA NO: GA/1/2025
                              EC/69/2024
                    TARA PROPERTIES PRIVATE LIMITED
                                   VS
                        ARCL ORGANICS LIMITED



BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 28th October, 2025.

Appearance:

Mr. Debraj Sahu, Adv.

Ms. Sormi Dutta, Adv.

... For the Petitioner/Decree-holder.

Mr. Sakya Sen, Sr. Adv.

Mr. Sourojit Dasgupta, Adv. Mr. Aasish Choudhury, Adv.

Mrs. Uma Bagree, Adv.

... For the Judgment-debtor.

The Court:- Learned Advocates for the parties are present.

As this matter has been sent to mediation and mediation is not yet

complete, let this matter appear on 25 th November, 2025.

(BISWAROOP CHOWDHURY, J.)

JM

 
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