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Hindustan Unilever Ltd vs Reckitt Benckiser (India) Ltd
2025 Latest Caselaw 2854 Cal/2

Citation : 2025 Latest Caselaw 2854 Cal/2
Judgement Date : 27 October, 2025

Calcutta High Court

Hindustan Unilever Ltd vs Reckitt Benckiser (India) Ltd on 27 October, 2025

OCD-17
                                   ORDER SHEET

                           IN THE HIGH COURT AT CALCUTTA
                                COMMERCIAL DIVISION
                                    ORIGINAL SIDE

                                 CS-COM/797/2024
                               [OLD NO CS/315/2015]
                               IA NO: GA-COM/4/2025

                             HINDUSTAN UNILEVER LTD
                                       VS
                           RECKITT BENCKISER (INDIA) LTD


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : 27th October, 2025.

                                                                               Appearance:
                                                                    Ms. Khushi Gupta, Adv.
                                                                          ... for the plaintiff

                                                             Ms. Akansha Mukherjee, Adv.
                                                               Mr. Sudhakar Prasad, Adv.
                                                                    Mr. N. Banerjee, Adv.
                                                                      ... for the defendant


           1.

Counsel for the plaintiff submitted that the talks of settlement

between the parties is going on and prays for time.

2. Counsel for the defendant submitted that the plaintiff has filed an

application being GA-COM/4/2025 praying for judgment upon

admission.

3. In view of the submission made by the counsel for the parties, the

case is adjourned for three weeks.

4. List the matter on 21st November, 2025.

(KRISHNA RAO, J.)

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