Srei Equipment Finance Limited vs Seirra Infraventure Private Limited
2025 Latest Caselaw 3198 Cal/2

Calcutta High Court

Srei Equipment Finance Limited vs Seirra Infraventure Private Limited on 26 November, 2025

OCD-4
                                   ORDER SHEET                                           2025:CHC-OS:230

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                              AP-COM/712/2025

                    SREI EQUIPMENT FINANCE LIMITED
                                  VS
                  SEIRRA INFRAVENTURE PRIVATE LIMITED


    BEFORE:
    The Hon'ble JUSTICE GAURANG KANTH
    Date : 26th November, 2025.

                                                                         Appearance
                                                       Mr. Swatarup Banerjee, Adv.
                                                            Mr. Sariful Haque, Adv.
                                                             Mr. Rajib Mullick, Adv.
                                                         Ms. Sonia Mukherjee, Adv.
                                                                 ...for the petitioner

                                                                Mr. Rohit Das, Adv.
                                                       Ms. Kishwar Rahaman, Adv.
                                                          Ms. Divya Tekriwal, Adv.
                                                               ...for the respondent

The Court: Heard both the parties.

Reserved for judgment.

(GAURANG KANTH, J.)

S.Mandi AR(CR)