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Mpmc Pvt. Ltd vs Canara Bank
2025 Latest Caselaw 3197 Cal/2

Citation : 2025 Latest Caselaw 3197 Cal/2
Judgement Date : 26 November, 2025

Calcutta High Court

Mpmc Pvt. Ltd vs Canara Bank on 26 November, 2025

OD-8
                               ORDER SHEET

                                EC/287/2011

                       IA NO: GA/3/2023, GA/4/2024

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                               MPMC PVT. LTD.
                                    VS
                               CANARA BANK

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 26th November, 2025

Appearance Mr. Farhan Ghaffar, Adv. ..for the decree-holder

Ms. Aparajita Ghosh, Adv. Mr. Souvik Ghosh, Adv. ..for the judgment-debtor

The Court: Heard the submissions of learned Advocates representing

both the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

kc.

 
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