Sudha Jayaswal vs Gupta Engineering Company & Ors
2025 Latest Caselaw 3179 Cal/2

Citation : 2025 Latest Caselaw 3179 Cal/2
Judgement Date : 25 November, 2025

Calcutta High Court

Sudha Jayaswal vs Gupta Engineering Company & Ors on 25 November, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-4
                                 ORDER SHEET

                          IA No.GA/1/2024
                                 IN
                             CS/12/2023
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                         SUDHA JAYASWAL
                               VS.
                 GUPTA ENGINEERING COMPANY & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th November, 2025.

Ms. Tiana Bhattacharyya, Mr. Dilip Kr. Ghosh, Advocates for the plaintiff.

Mr. Zeeshan Haque, Mr. Aditya Kanodia, Advocates for the defendants.

The Court : Hearing concluded.

Let this matter appear on 8th December, 2025 as 'For Judgment'.

(ARINDAM MUKHERJEE, J.)

Download the LatestLaws.com Mobile App