Tara Properties Private Limited vs Arcl Organics Limited
2025 Latest Caselaw 3177 Cal/2

Calcutta High Court

Tara Properties Private Limited vs Arcl Organics Limited on 25 November, 2025

OD-40
                                ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                              IA No. GA/1/2025
                               In EC/69/2024

                    TARA PROPERTIES PRIVATE LIMITED
                                  -VS-
                         ARCL ORGANICS LIMITED

      BEFORE:
      The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
      Date : November 25, 2025.
                                                                     Appearance :
                                                   Mr. Surajit Nath Mitra, Sr. Adv.
                                                    Mr. Aniruddha Mitra, Sr. Adv.
                                                            Ms. Sormi Dutta, Adv.
                                                           ...for the decree-holder

                                                          Mr. Sakya Sen, Sr. Adv.
                                                      Mr. Sourojit Dasgupta, Adv.
                                                      Mr. Aasish Choudhury, Adv.
                                                           Mrs. Uma Bagree, Adv.
                                                        ...for the judgment-debtor


       1.

The learned Advocate representing the decree-holder is to ascertain

the present status of the mediation proceeding pending before the

Mediation Committee, High Court at Calcutta.

2. The next date be fixed on 8th December, 2025.

3. Interim order granted by the Co-ordinate Bench of this Court vide

order dated 28th August, 2025 is extended till 9th December, 2025.

(ANANYA BANDYOPADHYAY, J.)

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