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Scope Commodeal Pvt. Ltd vs Shri Krishnakant Balkishan Laddha & Anr
2025 Latest Caselaw 3140 Cal/2

Citation : 2025 Latest Caselaw 3140 Cal/2
Judgement Date : 21 November, 2025

Calcutta High Court

Scope Commodeal Pvt. Ltd vs Shri Krishnakant Balkishan Laddha & Anr on 21 November, 2025

OD-14
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                IA NO: GA/5/2025
                                 IN CS/282/2011

                        SCOPE COMMODEAL PVT. LTD.
                                   VS
                SHRI KRISHNAKANT BALKISHAN LADDHA & ANR.

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 21th November, 2025.

Appearance:

Mr. Debdut Mukherjee, Adv.

Ms. Bhawna Parasramka, Adv.

Ms. Jaita Ghosh, Adv.

...for the Decree Holder

The Court:- The Learned Advocate representing the decree holder

submits that service upon the judgment debtor is yet to be completed.

Next date be fixed on 11th December, 2025.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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