Hindustan Cables Limited vs M/S. Joy Maa Santoshi Saw Mill
2025 Latest Caselaw 3020 Cal/2

Calcutta High Court

Hindustan Cables Limited vs M/S. Joy Maa Santoshi Saw Mill on 12 November, 2025

         ORDER                                                           OCD-8
                          IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                                AP-COM/183/2024
                                 IA NO: GA/2/2023
                           HINDUSTAN CABLES LIMITED
                                         VS
                         M/S. JOY MAA SANTOSHI SAW MILL

BEFORE
HON'BLE JUSTICE GAURANG KANTH
Date: November 12, 2025.



                                                                             Appearance:-
                                                             Mr. Swatarup Banerjee, Adv.
                                                                  Mr. Sariful Haque, Adv.
                                                            Mr. Saubhik Chowdhury, Adv.
                                                                 Ms. Tapasika Bose, Adv.
                                                                       ...for respondents.

The Court:- At the request of the parties, let this matter be listed on 17 th

November, 2025.

Affidavit of reply by the judgment-debtor is taken on record.

(GAURANG KANTH, J.)

R. D. Barua