Mahabair Polyfab Industry vs Narayana Rao Korada
2025 Latest Caselaw 3003 Cal/2

Calcutta High Court

Mahabair Polyfab Industry vs Narayana Rao Korada on 11 November, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OD-7

                    In the High Court at Calcutta
                           Commercial Division
                             Original Side

                        IANo. GA-COM/1/2025
                          CS-COM/551/2024
                        [Old No. CS/210/2023]


                   MAHABAIR POLYFAB INDUSTRY.
                              VS
                     NARAYANA RAO KORADA.

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : 11th November, 2025.

                                                                APPEARANCE:
                                                              Mr. K. C. Garg, Adv.
                                                         Ms. Sunita Agarwal, Adv.
                                                          For plaintiff/petitioner.

                                                         Mr. Nimani Srinivas, Adv.
                                                          Mr. Tirthankar Das, Adv.
                                                                For the Defendant.



                   The Court:- This is an application taken out by the
       plaintiff for summary judgment.
            Today is the first date.
            The    defendant/respondent          shall      file    affidavit-in-

opposition on or before November 27, 2025. Affidavit-in-reply, if any, shall be filed by December 18, 2025.

The matter shall appear under the heading 'Chamber Application for Final Disposal' on January 6, 2026.

(ANIRUDDHA ROY, J.)

dg/