Chhaya Roy Chowdhury (Dec.) vs Unknown
2025 Latest Caselaw 2950 Cal/2

Calcutta High Court

Chhaya Roy Chowdhury (Dec.) vs Unknown on 6 November, 2025

       OD-1                                                           ORDER SHEET
                                                                                   2023:CHC-OS:4972




                     IN THE HIGH COURT AT CALCUTTA
                TESTAMENTARY AND INTESTATE JURISDICTION
                              ORIGINAL SIDE

                                 IA NO. GA/6/2024
                                         In

                                   PLA/125/2020

                                IN THE GOODS OF:

                        CHHAYA ROY CHOWDHURY (DEC.)

BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 6th November, 2025 Appearance:

Mr. Ratul Das, Adv.

Mr. Pranay Mukherjee, Adv.

...for the petitioner Mr. Uday narayan Betal, Adv.

Mr. Manas Das, Adv.

Mr. Mriganka Patra, Adv.

...for the Caveator

The Court : Written notes of argument filed on behalf of the petitioner as

well as the opposite party caveator are taken record.

Hearing is concluded and the judgment is reserved.

(BIVAS PATTANAYAK, J.) R.D. Barua