Utkarsh India Limited vs Ankur Kumar Mishra
2025 Latest Caselaw 65 Cal/2

Calcutta High Court

Utkarsh India Limited vs Ankur Kumar Mishra on 2 May, 2025

OCD-12
                                ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                        COMMERCIAL DIVISION
                            ORIGINAL SIDE

                            EC-COM/126/2024

                        UTKARSH INDIA LIMITED
                                -VS-
                        ANKUR KUMAR MISHRA

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : May 2, 2025.
                                                                     Appearance:
                                                     Mr. Souradeep Banerjee, Adv.
                                                          Mr. Dwip Raj Basu, Adv.
                                                           ...for the Decree-holder

                                                        Mr. Rahul Karmakar, Adv.
                                                        ...for the judgment debtor

         1.

Mr. Souradeep Banerjee, learned advocate, is appearing for the

decree-holder.

2. Mr. Rahul Karkakar, learned advocate, is appearing for the

judgment-debtor.

3. The case is fixed for examination of the judgment-debtor but

due to paucity of time, examination cannot be done.

Accordingly, the case is adjourned.

4. Let the matter appear on 10th June, 2025 at 3:45 pm.

(KRISHNA RAO, J.)

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