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S.K. Surana (Huf) Represted By Its Karta ... vs Pankaj Shah Surana And Choudhury
2025 Latest Caselaw 178 Cal/2

Citation : 2025 Latest Caselaw 178 Cal/2
Judgement Date : 14 May, 2025

Calcutta High Court

S.K. Surana (Huf) Represted By Its Karta ... vs Pankaj Shah Surana And Choudhury on 14 May, 2025

OD 90
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                   EC/285/2018
                                 WITH CS/53/2016
                                 IA NO: GA/1/2025


     S.K. SURANA (HUF) REPRESTED BY ITS KARTA SHANTI KUMAR SURANA
                                  VS
                  PANKAJ SHAH SURANA AND CHOUDHURY


     BEFORE:
     The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date 14th May, 2025.

Appearance:

Ms. Sriparna Mitra,Adv.

Mr. Abhimonya Roy, Adv.

...for the plaintiff

Mr. Rachit Lakhmani, Adv.

Ms. Pooja Sah, Adv.

...for the intervener/applicant

Mr. Prantik Gorai, Adv.

Mr. S. Bhattacharjee, Adv. ...for the judgment-debtor

The Court:- Learned Advocate for the judgment-debtor and Learned

Advocate for the decree-holder are present. On prayer of the Learned

Advocates, the matter stands adjourned till 12 th June, 2025.

(BISWAROOP CHOWDHURY, J.)

s.chandra

 
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