M/S. Gopeshwar Iron And Steel Works ... vs Dhaval Jain And Ors
2025 Latest Caselaw 1624 Cal/2

Calcutta High Court

M/S. Gopeshwar Iron And Steel Works ... vs Dhaval Jain And Ors on 21 May, 2025

Author: Saugata Bhattacharyya

Bench: Saugata Bhattacharyya

OD-1
                                  CC/17/2025
                                     With
                                 WPO/684/2017

                      IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction (Contempt)
                                 ORIGINAL SIDE

M/S. GOPESHWAR IRON AND STEEL WORKS PRIVATE LIMITED AND ORS
                            Vs
                   DHAVAL JAIN AND ORS

      BEFORE:
      The Hon'ble JUSTICE SAUGATA BHATTACHARYYA

Date : 21st May, 2025

Appearance:

Mr. Shuvasish Sengupta, Adv.

Mr. Arnab Dutt, Adv.

..for the petitioners

Mr. Alak Kr. Ghosh, Adv.

Mr. Swapan Kr. Debnath, Adv.

..for the KMC/Contemnors

The Court: Learned Advocate representing applicants submits that the

direction contained in judgment and order dated 28th February, 2024 is

complied with.

Learned Advocate representing alleged contemnors submits a report

dated 6th May, 2025, which is taken on record.

In view of aforesaid submission made on behalf of the applicants,

contempt application stands disposed of and contempt proceeding stands

dropped.

Urgent photostat certified copy of this order, if applied for, be given to

the parties upon compliance with all requisite formalities.

(SAUGATA BHATTACHARYYA, J.)

bp.